Hanuman Barupal vs The State Of Rajasthan
2023 Latest Caselaw 2975 Raj

       HIGH COURT OF JUDICATURE FOR RAJASTHAN
                       JODHPUR

               S.B. Civil Writ Petition No. 1404/2023

Hanuman Barupal
                                                                  ----Petitioner
                                   Versus
The State Of Rajasthan
                                                                ----Respondent


For Petitioner(s)        :     Mr. J.S. Bhaleria.
For Respondent(s)        :     Mr. Sunil Beniwal, AAG.
                               Mr. K.S. Rajpurohit, AAG with
                               Mr. Rajat Arora.
                               Mr. Mukesh Rajpurohit, DSG.



     HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

                         Judgment / Order

12/04/2023

     Mr. Sunil Beniwal, learned Additional Advocate General and

Mr. K.S. Rajpurohit, learned Additional Advocate General seek

some time to file the affidavits as well as to further assist the

Court regarding the sanction orders being replica of the proposed

sanction orders.


     Though this Court is aware that there are other identical

matters also, but the proposition, which needs to be answered on

the next date, is limited; rest of the issues shall be decided

separately.


     In case, copy of any of the memo of petitions has not been

supplied by the petitioner to learned counsel for the respondents,

the same shall be supplied within a period of three days from

today, failing which, those petitions, in which, the copies are not

supplied, and/or proof of furnishing the copies is not available with


                    (Downloaded on 19/04/2023 at 09:44:27 PM)
                                                                       (2 of 2)                    [CW-1404/2023]



                                   the learned counsel for the petitioner, shall be dismissed by this

                                   Court on the next date without hearing the same on merits.


                                         List on 01.05.2023 along with SBCWP No.444/2022.


                                                              (DR. PUSHPENDRA SINGH BHATI), J.

43-Zeeshan/-

Powered by TCPDF (www.tcpdf.org)