Kamalnath vs State And Ors
2023 Latest Caselaw 2969 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 2399/2006

Kamalnath

----Petitioner Versus State And Ors.

----Respondent Connected With S.B. Civil Writ Petition No. 6400/2006 Smt.neena Singhvi And Ors.

----Petitioner Versus State And Ors.

----Respondent

For Petitioner(s) : Mr. Siddharth Joshi Mr. Sanjay Nahar For Respondent(s) : Mr. Deelip Kawadia

HON'BLE DR. JUSTICE NUPUR BHATI

Order

12/04/2023

The case comes up on an application for disposal of the writ

petition in the light of judgment passed by the Hon'ble Supreme

Court on 07.09.2021.

Learned counsel for the petitioners submits that in the light

of judgment passed by the Hon'ble Supreme Court, he does not

want to press the ground of section 24 (2) of the Right to Fair

Compensation and Transparency in the Land Acquisition,

Rehabilitation and Re-settlement Act, 2013.

Put up for final disposal in the month of May, 2023.

(Dr. NUPUR BHATI),J 15-16 Sanjay/-

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