V.D. Dadhich vs The State Of Rajasthan
2023 Latest Caselaw 2958 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 12879/2021

V.d. Dadhich

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Anil Bhandari For Respondent(s) : Mr. Sandeep Shah, AAG assisted by Mr. Abhimanyu Singh Rathore Mr. Mukesh Rajpurohit, Dy.SG Mr. Chayan Bothra

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE PRAVEER BHATNAGAR

Judgment / Order

12/04/2023

Mr. Sandeep Shah, learned AAG seeks some more time to file

response on behalf of the State Government pursuant to the order

dated 18.01.2023 passed by this Court.

Last opportunity is granted to the Union of India to file reply

to the writ petition by the next date of hearing.

If the reply is not filed on behalf of the Union of India by the

next date of hearing, we will be forced to call the Secretary,

Department of Legal Affairs, Ministry of Law and Justice, New

Delhi before this Court.

List the matter on 08.05.2023.

(PRAVEER BHATNAGAR),J (VIJAY BISHNOI),J 56-mohit/-

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