Ghanshyam Das vs State Of Rajasthan
2023 Latest Caselaw 2839 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 1390/2019

Ghanshyam Das

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Ramesh Purohit For Respondent(s) : Mr. Gaurav Singh, PP

HON'BLE MR. JUSTICE FARJAND ALI

Order

06/04/2023

Learned counsel Mr. Ramesh Purohit, representing the

petitioner submits that he has moved an application against the

judgment impugned, however, the same is not tagged with the

file.

Office to verify and list the matter again in the next week.

(FARJAND ALI),J 13-AnilKC/-

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