Rajasthan Public Service ... vs Dilbag Singh
2023 Latest Caselaw 2771 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 165/2022

Rajasthan Public Service Commission Ajmer

----Appellant Versus Dilbag Singh

----Respondent

For Appellant(s) : Mr. Tarun Joshi, through V.C.

Mr. Vikram Singh.

For Respondent(s) : Mr. Sushil Bishnoi.

HON'BLE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE KULDEEP MATHUR

Order

05/04/2023

Heard.

Considering that there are various judgments on the issue

passed by this Court, the matter would require hearing.

Appeal is admitted for hearing.

List the matter for final hearing.

(KULDEEP MATHUR),J (MANINDRA MOHAN SHRIVASTAVA),ACJ

11-Prashant/-

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