Bhupendra Kumar Sharma Son Of Late ... vs State Of Rajasthan
2022 Latest Caselaw 6500 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                        D.B. Civil Writ Petition No. 6891/2022

                                       Bhupendra Kumar Sharma
                                                                                                              ----Petitioner
                                                                              Versus
                                       State Of Rajasthan & Ors.
                                                                                                           ----Respondents

For Petitioner(s) : Ms. Varini Bhardwaj Advocate.

For Respondent(s) : None.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

30/09/2022

Earlier time was granted to learned counsel for the

respondents to file reply, but the same has not been filed so far.

The reply should be filed positively within a period of three

weeks.

Matter be listed after three weeks.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-23

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