Dr. Ratan Tiwari Son Of Shri Devi ... vs State Of Rajasthan
2022 Latest Caselaw 6464 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 6856/2022

                                    Dr. Ratan Tiwari Son Of Shri Devi Sahay Tiwari,
                                                                                                      ----Petitioner
                                                                       Versus
                                    State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Anil Upman For Respondent(s) : Mr. G.S. Rathore GA cum AAG

HON'BLE MR. JUSTICE BIRENDRA KUMAR

Order

29/09/2022

Hearing concluded.

Judgment reserved.

(BIRENDRA KUMAR),J

ashu /104

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