Akhil Bhartiya Vidyarthi ... vs The State Of Rajasthan
2022 Latest Caselaw 6433 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR
                                                     D.B. Civil Writ (PIL) Petition No. 2487/2022

                                      Akhil Bhartiya Vidyarthi Parishad (ABVP)
                                                                                                           ----Petitioner
                                                                           Versus
                                      The State Of Rajasthan & Ors.
                                                                                                        ----Respondents

Connected With

1. D.B. Civil Writ Petition No. 11553/2021

2. D.B. Civil Writ Petition No. 11979/2021

3. D.B. Civil Writ Petition No. 2999/2022

4. D.B. Civil Writ Petition No. 3456/2022

5. D.B. Civil Writ Petition No. 3701/2022

6. D.B. Civil Writ Petition No. 4721/2022

7. D.B. Civil Writ Petition No. 5076/2022

8. D.B. Civil Writ Petition No. 5077/2022

9. D.B. Civil Writ Petition No. 5078/2022

10. D.B. Civil Writ Petition No. 5079/2022

11. D.B. Civil Writ Petition No. 7038/2022

For Petitioner(s) : Mr. Manish Parihar Advocate on behalf of Mr. Tanveer Ahamad Advocate. Mr. Arvind Kumar Sharma Advocate. For Respondent(s) : Mr. M.S. Singhvi, Advocate General with Mr. Sheetanshu Sharma Advocate & Mr. Darsh Pareek Advocate.

Mr. C.L. Saini, Additional Advocate General assisted by Ms. Srijana Shreshtha Advocate.

Mr. Vigyan Shah Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Judgment / Order 29/09/2022

Matters be listed in the week commencing from 14.11.2022

for final hearing.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-84-95

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