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Khyaliram Son Of Shri Girdharilal vs State Of Rajasthan
2022 Latest Caselaw 6421 Raj/2

Citation : 2022 Latest Caselaw 6421 Raj/2
Judgement Date : 28 September, 2022

Rajasthan High Court
Khyaliram Son Of Shri Girdharilal vs State Of Rajasthan on 28 September, 2022
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Third Bail Application No.
                                                            13782/2022

                                   Khyaliram Son Of Shri Girdharilal
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Jaswant Rathore For Respondent(s) : Mr. Deshraj Gosingha, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

28/09/2022

Counsel for the petitioner seeks time to argue the matter.

List this matter after two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /28

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