Vimlesh Baregama S/O Shri Khyali ... vs Manglam Cement Ltd. Through Its ...
2022 Latest Caselaw 6408 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 23/2021

                                   Vimlesh Baregama S/o Shri Khyali Lal Brregama
                                                                                                     ----Petitioner
                                                                      Versus
                                   Manglam Cement Ltd. Through Its President,
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Amit Ratnawat For Respondent(s) : Mr. Rishabh Khandelwal

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

28/09/2022

Counsel for the respondent states that he will be filing the

reply during course of the day.

List this matter on 13.10.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /2

Powered by TCPDF (www.tcpdf.org)