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Budhi Prakash Tailor Son Of Late ... vs Union Of India
2022 Latest Caselaw 6372 Raj/2

Citation : 2022 Latest Caselaw 6372 Raj/2
Judgement Date : 27 September, 2022

Rajasthan High Court
Budhi Prakash Tailor Son Of Late ... vs Union Of India on 27 September, 2022
Bench: Manindra Mohan Shrivastava, Vinod Kumar Bharwani
                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                        D.B. Civil Writ Petition No. 6392/2022

                                       Budhi Prakash Tailor
                                                                                                           ----Petitioner
                                                                           Versus
                                       Union Of India & Anr.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Siddharth Ranka Advocate. For Respondent(s) : Ms. Parinitoo Jain Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

27/09/2022

Learned counsel for the respondents prays for adjournment.

Prayer is allowed.

Matter be listed after two weeks.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-2

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