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Hem Chand Jain Son Of Shri Inder ... vs Assistant Commissioner Of Income ...
2022 Latest Caselaw 6371 Raj/2

Citation : 2022 Latest Caselaw 6371 Raj/2
Judgement Date : 27 September, 2022

Rajasthan High Court
Hem Chand Jain Son Of Shri Inder ... vs Assistant Commissioner Of Income ... on 27 September, 2022
Bench: Manindra Mohan Shrivastava, Vinod Kumar Bharwani
                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                        D.B. Civil Writ Petition No. 14165/2022

                                       Hem Chand Jain
                                                                                                            ----Petitioner
                                                                            Versus
                                       Assistant Commissioner Of Income Tax & Ors.
                                                                                                         ----Respondents

For Petitioner(s) : Mr. Siddharth Ranka Advocate. For Respondent(s) : Mr. Anuroop Singhi Advocate with Mr. N.S. Bhati Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

27/09/2022

Matter be listed after three weeks.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-3

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