M/S Man Idustrial Corp Ltd vs ---------------
2022 Latest Caselaw 6332 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                        S.B. Company Petition No. 11/1992

                                   M/s Man Idustrial Corp Ltd
                                                                                                         ----Petitioner
                                                                          Versus
                                   ---------------

----Respondent Connected With S.B. Company Petition No. 1/2011 Gulab Singh And Others

----Petitioner Versus Man Industrial Corp Ltd

----Respondent

For Petitioner(s) : Mr. Hemant Choudhary Advocate on behalf of Mr. Vijay Choudhary Advocate for Official Liquidator Mr. Ruvit Kumar, Official Liquidator For Respondent(s) : Mr. Sandeep Taneja Advocate.

HON'BLE MR. JUSTICE ASHOK KUMAR GAUR

Judgment / Order

22/09/2022

Learned counsel for the parties informed this Court that the

matter is still pending before the Division Bench.

List this case after four weeks.

(ASHOK KUMAR GAUR),J

Sanjay Kumawat-3-4

Powered by TCPDF (www.tcpdf.org)