M/S Madhur Constructions Co vs Prasar Bharati
2022 Latest Caselaw 6325 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 81/2022

                                   M/s Madhur Constructions Co.,
                                                                                                     ----Petitioner
                                                                      Versus
                                   Prasar Bharati
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Narendra Verma For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

22/09/2022

List this matter on 29.09.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /2

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