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Santosh Sharma (Senior Citizen) ... vs Rajasthan State Road Transport ...
2022 Latest Caselaw 6302 Raj/2

Citation : 2022 Latest Caselaw 6302 Raj/2
Judgement Date : 22 September, 2022

Rajasthan High Court
Santosh Sharma (Senior Citizen) ... vs Rajasthan State Road Transport ... on 22 September, 2022
Bench: Inderjeet Singh
      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 13845/2021

Santosh Sharma (Senior Citizen) W/o Late Shri Shankar Lal
Sharma, Aged About 60 Years, R/o Vpo Khora Bisal, Kumharo Ka
Mohalla, Amer, Jaipur (Raj.)
                                                                   ----Petitioner
                                   Versus
1.     Rajasthan State Road Transport Corporation, Through
       Managing Director, Head Office, Parivahan Marg, Chomu
       House, C-Scheme, Jaipur, Rajasthan.
2.     Chief    Manager,        Rajasthan          State        Road   Transport
       Corporation, Cbs Depot, District Jaipur.
                                                                ----Respondents

Connected With S.B. Civil Writ Petition No. 14302/2021 Manju Jayaswal (Senior Citizen) W/o Late Shri Om Prakash Jayaswal, Aged About 62 Years, R/o 1-G-10, R.c. Vyas Colony, Bhilwara, District Bhilwara (Raj.)

----Petitioner Versus

1. Rajasthan State Road Transport Corporation, Through Chairman Cum Managing Director, Head Office, Parivahan Marg, Chomu House, C-Scheme, Jaipur, Rajasthan.

2. Chief Manager, Rajasthan State Road Transport Corporation, Bhilwara Depot, District Bhilwara, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 14313/2021 Shrikrishna Sharma (Senior Citizen) S/o Shri Shiv Dutt Sharma, Aged About 64 Years, R/o B-15-A, Suddha Enclave, Opposite Patel Marg, Jaipur (Raj.)

----Petitioner Versus

1. Rajasthan State Road Transport Corporation, Through Chairman Cum Managing Director, Head Office, Parivahan Marg, Chomu House,c-Scheme, Jaipur, Rajasthan.

2.     Chief    Manager,        Rajasthan          State        Road   Transport



                                         (2 of 7)                   [CW-13845/2021]


Corporation, Deluxe Depot, District Jaipur.

----Respondents S.B. Civil Writ Petition No. 14320/2021 Laxman Singh Ranawat (Senior Citizen) S/o Shri Himmat Singh Ranawat, Aged About 65 Years, R/o Village And Post Bhunas, Via Pur, District Bhilwara (Raj.)

----Petitioner Versus

1. Rajasthan State Road Transport Corporation, Through Chairman Cum Managing Director, Head Office Parivahan Marg, Choumu House, C-Scheme, Jaipur, Rajasthan.

2. Chief Manager, Rajasthan State Road Transport Corporation, Bhilwara Depot, District Bhilwara, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 14383/2021 Abdul Salim (Senior Citizen) S/o Shri Abdul Rasheed, Aged About 63 Years, R/o Near Jama Masjid, Ward No. 5, Zahjpur, District Bhilwara (Raj.)

----Petitioner Versus

1. Rajasthan State Road Transport Corporation, Through Chairman Cum Managing Director, Head Office, Parivahan Marg, Choumu House, C-Scheme, Jaipur, Rajasthan.

2. Chief Manager, Rajasthan State Road Transport Corporation, Bhilwara Depot, District Bhilwara.

----Respondents S.B. Civil Writ Petition No. 14871/2021 Mahipal Singh (Senior Citizen) S/o Shri Girdhar Singh, Aged About 63 Years, R/o Ganpatiya Kheda, Puliya Kalan, Shahpura, District Bhilwara (Raj.)

----Petitioner Versus

1. Rajasthan State Road Transport Corporation, Through Chairman Cum Managing Director, Head Office, Parivahan Marg, Choumu House, C-Scheme, Jaipur, Rajasthan.

2. Chief Manager, Rajasthan State Road Transport Corporation, Bhilwara Depot, District Bhilwara, Rajasthan.

                                         (3 of 7)                   [CW-13845/2021]


                                                                ----Respondents

S.B. Civil Writ Petition No. 14941/2021 Narayan Lal (Senior Citizen) S/o Shri Ramdeen, Aged About 65 Years, R/o Jas Nagar, Tehsil Riya, Mahadev Ji Ka Mandir, District Nagaur (Raj.).

----Petitioner Versus

1. Rajasthan State Road Transport Corporation, Through Chairman Cum Managing Director, Head Office, Parivahan Marg, Chomu House, C-Scheme, Jaipur, Rajasthan.

2. Chief Production Manager, Rajasthan State Road Transport Corporation, CWS, District Ajmer

----Respondent S.B. Civil Writ Petition No. 14987/2021 Radhey Shyam Sharma (Senior Citizen) S/o Shri Ram Chandra Sharma, Aged About 63 Years, R/o Mukam Danta, Post Luhariya, Tehsil Mandhar, District Bhilwara (Raj.)

----Petitioner Versus

1. Rajasthan State Road Transport Corporation, Through Chairman Cum Managing Director, Head Office, Parivahan Marg, Chomu House, C-Scheme, Jaipur, Rajasthan.

2. Chief Production Manager, Rajasthan State Road Transport Corporation, Bhilwara Depot, District Bhilwara.

----Respondents S.B. Civil Writ Petition No. 15195/2021 Govind Ram Sharma (Senior Citizen) S/o Shri Durga Shankar Sharma, Aged About 65 Years, R/o B-168, Kheda Khurd Mata Ji Ke Mandir Ke Piche, Sanjay Colony District Bhilwara (Raj)

----Petitioner Versus

1. Rajasthan State Road Transport Corporation, Through Chairman Cum Managing Director Head Office, Parivahan Marg, Chomu House, C-Scheme, Jaipur, Rajasthan

2. Chief Manager, Rajasthan State Road Transport Corporation, Bhilwara Depot, District Bhilwara

----Respondents S.B. Civil Writ Petition No. 15415/2021

(4 of 7) [CW-13845/2021]

Dan Singh (Senior Citizen) S/o Shri Ghanshyam Singh, Aged About 65 Years, R/o A-6, Jeen Mata Nagar, Shekhawat Marg, Harnathpura, Jhotwara Dis Jaipur.

----Petitioner Versus

1. Rajasthan State Road Transport Corporation, Through Chairman Cum Managing Director, Head Office, Parivahan Marg, Choumu House, C-Scheme, Jaipur, Rajasthan.

2. Chief Manager, Rajasthan State Road Transport Corporation, Vidhyadhar Nagar Depot, District Jaipur.

----Respondents S.B. Civil Writ Petition No. 867/2022 Mahendra Singh Nathawat (Senior Citizen) S/o Shri Sawai Singh, Aged About 64 Years, R/o Plot No. 6, Krishna Vihar, Muhana Mod, Gopal Ji Ki Talai, Sanganer, Jaipur (Raj.)

----Petitioner Versus

1. Rajasthan State Road Transporat Corporation, Through Chairman Cum Managing Director, Head Office, Parivahan Marg, Chomu House, C-Scheme, Jaipur, Rajasthan.

2. Chief Manager, Rajasthan State Road Transport Corporation, Abu Road Depot, District Sikar.

----Respondents S.B. Civil Writ Petition No. 882/2022 Mangi Lal Ansari (Senior Citizen) S/o Shri Goru Khan, Aged About 64 Years, R/o 1-J-7, Sanjay Gandhi Nagar, Vigyan Nagar, Rooppura, New Grain Mandi, District Kota (Raj.)

----Petitioner Versus

1. Rajasthan State Road Transport Corporation, Through Chairman Cum Managing Director, Head Office, Parivahan Marg, Chomu House, C-Scheme, Jaipur, Rajasthan.

2. Chief Manager, Rajasthan State Road Transport Corporation, Abu Road Depot, District Sikar.

----Respondents S.B. Civil Writ Petition No. 1473/2022 Mangi Lal Ansari (Senior Citizen) S/o Shri Goru Kha, Aged About 64 Years, R/o 1-J-7, Sanjay Gandhi Nagar, Vigyan Nagar,

(5 of 7) [CW-13845/2021]

Rooppura, New Grain Mandi, District Kota (Raj.)

----Petitioner Versus

1. Rajasthan State Road Transport Corporation, Through Chairman Cum Managing Director, Head Office, Parivahan Marg, Choumu House, C-Scheme, Jaipur, Rajasthan.

2. Chief Manager, Rajasthan State Road Transport Corporation, Kota Depot, District Kota.

----Respondents S.B. Civil Writ Petition No. 7512/2022 Prabhu Dayal Dhakar (Senior Citizen) S/o Shri Tholu Ram, Aged About 66 Years, R/o Baiseena, Tehsil Todabhim, Post Balalji, Bhanakpura, District Karauli (Raj.)

----Petitioner Versus

1. Rajasthan State Road Transport Corporation, Through Chairman Cum Managing Director, Head Office, Parivahan Marg, Chomu House, C-Scheme, Jaipur, Rajasthan.

2. Chief Manager, Rajasthan State Road Transport Corporation, Hindaun Depot, District Karauli.

----Respondents S.B. Civil Writ Petition No. 13788/2021 Ram Swroop Sharma (Senior Citizen) S/o Shri Laxmi Narayan Sharma, Aged About 65 Years, R/o Plot No. 6, Sundar Nagar, Civil Lines, Ajmer Road, Jaipur ( Raj.)

----Petitioner Versus

1. Rajasthan State Road Transport Corporation, Through Chairman Cum Managing Director, Head Office, Parivahan Marg, Chomu House, C-Scheme, Jaipur, Rajasthan.

2. Chief Manager, Rajasthan State Road Transport Corporation, Deluxe Depot, District Jaipur.

----Respondents S.B. Civil Writ Petition No. 1417/2022 Mahendra Singh Nathawat (Senior Citizen) S/o Shri Sawai Singh, Aged About 64 Years, R/o Plot No. 6, Krishna Vihar, Muhana Mod, Gopal Ji Ki Talai, Sanganer, Jaipur (Raj.).

                                         (6 of 7)                       [CW-13845/2021]


                                                                       ----Petitioner
                                   Versus

1. Rajasthan State Road Transporat Corporation, Through Chairman Cum Managing Director, Head Office, Parivahan Marg, Chomu House, C-Scheme, Jaipur, Rajasthan.

2. Chief Manager, Rajasthan State Road Transporat Corporation, Abu Road Depot, District Sikar.

----Respondents

For Petitioner(s) : Mr. Rahul Ghiya, Adv. For Respondent(s) : Mr. Yash Joshi, Adv.

Mr. Rohit Singh Jain, Adv.

HON'BLE MR. JUSTICE INDERJEET SINGH

Order

22/09/2022

Counsel for the petitioners submitted that the issue involved

in these writ petitions has been considered and decided by this

Court in the matter of Bhawani Shankar Vs. State Road Transport

Corporation (S.B. Civil Writ Petition No.9055/2021) wherein on

09.12.2021 following order was passed:-

"This writ petition has been filed seeking a direction for the respondents to pay retiral benefits with interest on delayed payment of the retiral benefits and other allowances. Learned counsels for the respective parties submit that this writ petition may be disposed of in the light of circular dated 03.11.2021 issued by the respondents laying down detailed scheme for payment of arrears of its employees instead of the aforesaid judgment. Taking into consideration the submissions advanced by learned counsels for the respective parties, this writ petition is disposed of in terms of circular dated 03.11.2021 by the respondent-Corporation. The petitioner shall be paid his dues strictly in conformity with the scheme laid down under the circular dated 03.11.2021."

                                                                                    (7 of 7)                [CW-13845/2021]



                                          Counsel        for      the      respondent(s)            have   admitted   the

submissions made by counsel for the petitioners.

In that view of the matter, these writ petitions are disposed

of in view of the judgment passed by the Coordinate Bench of this

Court in the matter of Bhawani Shankar (supra).

(INDERJEET SINGH),J

JYOTI /35-39, 41, 43, 44, 46-53

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