Amit Kumar S/O Mehtab Singh vs State Of Rajasthan
2022 Latest Caselaw 6236 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                         D.B. Criminal Writ Petition (Parole) No. 558/2022

                                   Amit Kumar S/o Mehtab Singh, Aged About 36 Years, R/o
                                   Umarwas, Police Station Badra, District Dadri, Haryana. (At
                                   Present Serving Sentence At District Jail Alwar (Raj.) Through
                                   His Brother-In-Law, Ashok Kumar S/o Ramswroop.
                                                                                                          ----Petitioner
                                                                         Versus
                                   1.       State    Of   Rajasthan,        Through         The       Secretary   Home,
                                            Secretariat, Jaipur.
                                   2.       The District Magistrate, Alwar.
                                   3.       Superintendent District Jail, Alwar.
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Ummed Singh For Respondent(s) : Mr. N.S. Gurjar, Asst. G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

16/09/2022

Counsel for the petitioner does not press the present

Criminal Writ Petition (Parole).

Accordingly, the present Criminal Writ Petition (Parole) is

dismissed as withdrawn.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /8

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