District Cricket Association ... vs Rajasthan Cricket Association
2022 Latest Caselaw 6202 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                        S.B. Civil Writ Petition No. 12019/2022

                                   District Cricket Association & Anr.
                                                                                                                      ----Petitioner
                                                                                  Versus
                                   Rajasthan Cricket Association & Ors.
                                                                                                                 ----Respondents

Connected With S.B. Civil Writ Petition No. 12031/2022 District Cricket Association & Anr.

----Petitioners Versus Rajasthan Cricket Association & Ors.

----Respondents

For Petitioner(s) : Mr. Abhinav Sharma Advocate. For Respondent(s) : Mr. Prateek Kasliwal Advocate. For Respondent No.2 Mr. Anuroop Singhi Advocate

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 15/09/2022

Mr. Anuroop Singhi, learned counsel appears for respondent

No.2.

Learned counsel for the petitioners is directed to supply a

copy of the with petition in the office of Mr. S.S. Raghav, learned

Additional Advocate General on behalf of the respondent No.3,

during course of the day.

List these matters on 27.09.2022 after showing name of Mr.

S.S. Raghav, learned Additional Advocate General in the cause list

as counsel for the respondent No.3.

(MAHENDAR KUMAR GOYAL),J

Sanjay Kumawat-34-35

(D.B. SAW/1023/2022 and 1 more have been filed in this matter. Please refer the same for further orders)

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