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Hi-Tech Organization vs Union Of India
2022 Latest Caselaw 6191 Raj/2

Citation : 2022 Latest Caselaw 6191 Raj/2
Judgement Date : 14 September, 2022

Rajasthan High Court
Hi-Tech Organization vs Union Of India on 14 September, 2022
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Arbitration Application No. 56/2022

                                   Hi-Tech Organization,
                                                                                                      ----Petitioner
                                                                       Versus
                                   Union Of India
                                                                                                    ----Respondent

Connected With S.B. Arbitration Application No. 57/2022 Hi-Tech Organization,

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : Mr. Shailesh Prakash Sharma with Mr. Vishwas Sharma For Respondent(s) : Mr. Sanjay Mishra

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

14/09/2022

List these matters on 22.09.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /24-25

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