Hi-Tech Organization vs Union Of India
2022 Latest Caselaw 6107 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Arbitration Application No. 57/2022

                                   Hi-Tech Organization,
                                                                                                       ----Petitioner
                                                                        Versus
                                   Union Of India
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Shailesh Prakash Sharma For Respondent(s) : Mr. Sanjay Mishra

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/09/2022

List this matter along with Arbitration Application

No.56/2022 on 14.09.2022.

In the meantime, counsel for the applicant may file rejoinder.

(PANKAJ BHANDARI),J

ARTI SHARMA /16

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