Monday, 18, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Vishnu Kumar Taylor S/O Jagdish ... vs The State Of Rajasthan
2022 Latest Caselaw 6100 Raj/2

Citation : 2022 Latest Caselaw 6100 Raj/2
Judgement Date : 8 September, 2022

Rajasthan High Court
Vishnu Kumar Taylor S/O Jagdish ... vs The State Of Rajasthan on 8 September, 2022
Bench: Manindra Mohan Shrivastava, Vinod Kumar Bharwani
      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR
           D.B. Civil (PIL) Writ Petition No. 6013/2021

Vishnu Kumar Taylor
                                                                   ----Petitioner
                                   Versus
The State Of Rajasthan & Ors.
                                                                ----Respondents

Connected With

1. D.B. Civil Writ Petition No. 2538/2007

2. D.B. Civil Writ Petition No. 2539/2007

3. D.B. Civil Writ Petition No. 2540/2007

4. D.B. Civil Writ Petition No. 2541/2007

5. D.B. Civil Writ Petition No. 2542/2007

6. D.B. Civil Writ Petition No. 2543/2007

7. D.B. Civil Writ Petition No. 2544/2007

8. D.B. Civil Writ Petition No. 2545/2007

9. D.B. Civil Writ Petition No. 2583/2007

10. D.B. Civil Writ Petition No. 2584/2007

11. D.B. Civil Writ Petition No. 2585/2007

12. D.B. Civil Writ Petition No. 2586/2007

13. D.B. Civil Writ Petition No. 2587/2007

14. D.B. Civil Writ Petition No. 2588/2007

15. D.B. Civil Writ Petition No. 2589/2007

16. D.B. Civil Writ Petition No. 2590/2007

17. D.B. Civil Writ Petition No. 2591/2007

18. D.B. Civil Writ Petition No. 2593/2007

19. D.B. Civil Writ Petition No. 2604/2007

20. D.B. Civil Writ Petition No. 8567/2020

21. D.B. Civil Writ Petition No. 13544/2021

22. D.B. Civil Writ Petition No. 13551/2021

For Petitioner(s) : Mr. Vimal Chand Chaudhary Advocate with Mr. Yogesh Kumar Tailor Advocate Mr. Babu Lal Gupta Advocate with Mr. Ankul Gupta Advocate.

Mr. Prahlad Sharma Advocate.

For Respondent(s)         :    Mr. Amit Kuri Advocate



                                                                (2 of 2)                                [CW-6013/2021]

Mr. Ayush Singh Advocate on behalf of Mr. Punit Singhvi Advocate.

Mr. Hitesh Jatawat Advocate on behalf of Mr. Vivek Dangi Advocate.

Mr. V.S. Poonia Advocate.

Mr. Manoj Bhardwaj Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

08/09/2022

Heard.

Serious objection has been taken to the bona-fide of the

petitioner in D.B. Civil (PIL) Writ Petition No.6013/2021 in filing

that public interest litigation on the pleadings that the petitioner

therein is personally interested and is only espousing the personal

cause in the name of public interest litigation. This issue would

require consideration.

All the matters be listed in the last week of September, 2022.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-37-59

Powered by TCPDF (www.tcpdf.org)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter