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M/S R.K. Jain Infra Projects Pvt. ... vs Road Infrastructure Development ...
2022 Latest Caselaw 6092 Raj/2

Citation : 2022 Latest Caselaw 6092 Raj/2
Judgement Date : 7 September, 2022

Rajasthan High Court
M/S R.K. Jain Infra Projects Pvt. ... vs Road Infrastructure Development ... on 7 September, 2022
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 59/2022

                                   M/s R.k. Jain Infra Projects Pvt. Ltd.
                                                                                                     ----Petitioner
                                                                      Versus
                                   Road Infrastructure Development Company Of Rajasthan Ltd.
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Amit Lubhaya Mr. Parth Sharma Mr. Sachin For Respondent(s) : None present

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

07/09/2022

Service is complete.

No one has put in appearance on behalf of the respondent.

List this matter on 15.09.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /13

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