Citation : 2022 Latest Caselaw 6085 Raj/2
Judgement Date : 7 September, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Arbitration Application No. 83/2022
M/s National Engineering Industries Limited,
----Petitioner
Versus
M/s Gemus Engineering Limited,
----Respondent
For Petitioner(s) : Ms. Palak Saxena For Respondent(s) :
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
07/09/2022
Issue fresh notice to sole respondent. Notice be issued by
registered post as well. Rule is made returnable by 19.10.2022.
List this matter on 19.10.2022.
(PANKAJ BHANDARI),J
ARTI SHARMA /17
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