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Rajkumar Bugaliya S/O Rampratap ... vs The State Of Rajasthan
2022 Latest Caselaw 6057 Raj/2

Citation : 2022 Latest Caselaw 6057 Raj/2
Judgement Date : 6 September, 2022

Rajasthan High Court
Rajkumar Bugaliya S/O Rampratap ... vs The State Of Rajasthan on 6 September, 2022
Bench: Manindra Mohan Shrivastava, Vinod Kumar Bharwani
                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                           D.B. PIL Petition No. 12905/2022

                                       Rajkumar Bugaliya & Ors.
                                                                                                           ----Petitioners
                                                                            Versus
                                       The State Of Rajasthan & Ors.
                                                                                                         ----Respondents

For Petitioner(s) : Mr. Gaurav Sharma Advocate on behalf of Mr. Ramanuj Sharma Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

06/09/2022

At the request of learned counsel for the petitioners, the

matter is adjourned.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-22

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