Gurmel Singh And Anr vs State Of Rajasthan Through Pp
2022 Latest Caselaw 6048 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  D.B. Criminal Appeal No. 1198/2017

                                   Suman Yadav
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajasthan Through P P
                                                                                                    ----Respondent

Connected With D.B. Criminal Appeal No. 1265/2017 Dimpal Singh @ Yashprit Singh

----Appellant Versus State Of Rajasthan Through P P

----Respondent D.B. Criminal Appeal No. 1483/2017 Gurmel Singh And Anr

----Appellant Versus State Of Rajasthan Through Pp

----Respondent

For Appellant(s) : Mr. Manish Gupta For Respondent(s) : Ms. Rekha Madnani, Addl.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

06/09/2022

List these matters on 11.10.2022.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /65-67

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