Bajaj Allianz General Ins .Co. Ltd vs Mahendra Singh And Ors
2022 Latest Caselaw 12042 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Misc. Appeal No. 1195/2014

Bajaj Allianz General Insurance Co.Ltd. GE Plaza, Airport Road, Yarevda Puna (Maharashtra)

----Appellant Versus

1. Mahendra Singh S/o Mohan Singh B/c Rajput aged about 30 years; R/o Sindhrath Tehsil & District Sirohi

2. Jatan Kanwar W/o Mahendra Singh B/co Rajput aged 28 years R/o Sindhrath Tehsil & District Sirohi

3. Narendra Singh S/o Kurdiyaram Jat B/c Jat aged about 32 years, R/o Pana Uatwala Dingal (Haryana) (Driver of Vehicle)

4. Kanwar Singh S/o Jader Singh Malik R/o House No.890, Hudda Sector, Rohatak, Haryana (Owner)

----Respondents

For Appellant(s) : Mr. Devendra Singh Chauhan for Mr. Vinay Kothari For Respondent(s) : Mr.B.S. Deora

HON'BLE MR. JUSTICE FARJAND ALI

Judgment

29/09/2022

Counsel for the appellant seeks permission to withdraw the

instant Misc. Appeal.

Accordingly, the Civil Misc. Appeal is dismissed as withdrawn.

(FARJAND ALI),J

-Mamta/-

Powered by TCPDF (www.tcpdf.org)