Khushal Dass vs S.B.B.J. Barmer
2022 Latest Caselaw 11888 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil First Appeal No. 135/1992

Khushal Dass

----Appellant Versus S.b.b.j. Barmer

----Respondent

For Appellant(s) : Mr. L.D. Khatri For Respondent(s) :

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

23/09/2022

Arguments heard and concluded.

Judgment reserved.

(MADAN GOPAL VYAS),J 1-neha/-

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