Maina Devi vs Sukhmander Singh
2022 Latest Caselaw 11801 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil First Appeal No. 402/2022

Maina Devi

----Appellant Versus Sukhmander Singh

----Respondent

For Appellant(s) : Mr. Mahaveer Prasad Pareek For Respondent(s) :

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

21/09/2022

Heard.

Admit.

Issue notice to the respondents, returnable within a period of

six week.

Call for the record.

Till then, effect, operation and execution of the judgment

and decree dated 24.08.2022 passed by learned Special Judge,

Narcotic Drugs & Psychotropic Substances Act Cases,

Hanumangarh in Civil Suit No.102/2016 shall remain stayed.

(MADAN GOPAL VYAS),J 15-neha/-

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