Smt. Bhanwari And Anr vs State
2022 Latest Caselaw 11593 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Appeal No. 117/1991

Smt. Bhanwari And Anr.

----Appellant Versus State

----Respondent

For Appellant(s) : Mr. Vineet Jain, Sr. Advocate with Mr. Ashok Kumar For Respondent(s) : Mr. R.R. Chhaparwal, PP

HON'BLE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MS. JUSTICE REKHA BORANA

Order

16/09/2022

Arguments heard.

Judgment reserved.

(REKHA BORANA),J (MANINDRA MOHAN SHRIVASTAVA), ACJ

88-Jayesh/-

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