Bhagu Ram vs State Of Rajasthan
2022 Latest Caselaw 11592 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 13245/2022

Bhagu Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Dr. Harish Kumar Purohit Mr. Surendra Choudhary For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

16/09/2022

Let, copy of the writ petition be supplied to Mr. Sudheer Tak,

learned AAG during the course of the day.

List the matter on 21.09.2022 while showing name of Mr.

Sudheer Tak, AAG as counsel for the respondents in the cause list.

(VIJAY BISHNOI),J 170-mohit/-

Powered by TCPDF (www.tcpdf.org)