Satya Narayan Derashree vs State Of Rajasthan
2022 Latest Caselaw 11567 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 13168/2022

Satya Narayan Derashree S/o Late Sh. Nand Lal, Aged About 65 Years, By Caste Brahman, R/o Plot No. 40, Naya Bazar, Rawatbhata, District Chittorgarh (Rajasthan).

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Local Self Department, Secretariat, Government Of Rajasthan, Jaipur.

2. The District Collector, Chittorgarh, Rajasthan.

3. The Sub Divisional Officer, Rawatbhata, District Chittorgarh, Rajasthan.

4. The Executive Officer, Nagar Palika, Rawatbhata, District Chittorgarh, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Ram Niwal Choudhary For Respondent(s) : Mr. Abhishekh Garg Mr. K.P. Raj Singh Deora

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

16/09/2022

Mr. Abhishekh Garg puts in appearance on behalf of

respondent No.4 as caveator. Reply to the writ petition has not

been filed till date. He may file reply to the writ petition by the

next date of hearing.

Learned counsel appearing for the respondent No.4

undertakes that no coercive action will be taken against the

petitioner till final decision of this writ petition.

(2 of 2) [CW-13168/2022]

In view of the undertaking given by the learned counsel for

the respondent No.4, no order on the stay petition is required to

be passed.

List on 11th October, 2022, as prayed.

(VIJAY BISHNOI),J 167-Babulal/-

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