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Jai Hind Pvt. Iti vs State Of Rajasthan
2022 Latest Caselaw 11466 Raj

Citation : 2022 Latest Caselaw 11466 Raj
Judgement Date : 14 September, 2022

Rajasthan High Court - Jodhpur
Jai Hind Pvt. Iti vs State Of Rajasthan on 14 September, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9001/2022

Jai Hind Pvt. Iti

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Mahaveer Bishnoi Mr. Vijay Bishnoi For Respondent(s) : Mr. Manish Vyas, AAG Mr. Mukesh Rajpurohit, DSG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

14/09/2022

Mr. Manish Vyas, learned AAG and Mr. Mukesh Rajpurohit,

learned DSG pray for and are granted time to file reply to the writ

petition.

List on 12.10.2022.

(VIJAY BISHNOI),J

37-AjaySingh/-

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