Resham Choudhary vs Agricultural University, ...
2022 Latest Caselaw 11463 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 8788/2022

Resham Choudhary D/o Bhanwarlal Choudhary, Aged About 20 Years, Resident Of 48 Jhupa Ki Dhani, Sunda Ki Dhani, Jobner, Jaipur.

----Petitioner Versus

1. Agricultural University, Mandore, Jodhpur.

2. The Coordinator Joint Entrance Test (Jet), 2022 Agricultural University, Mandore, Jodhpur.

----Respondents

For Petitioner(s) : Mr Khet Singh For Respondent(s) : Mr. Deepesh Singh Beniwal

HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order

14/09/2022

Learned counsel for the petitioner has submitted that this

writ petition has rendered infructuous.

Hence, the same is dismissed as having become infructuous.

The stay petition and all pending applications are also

disposed of.

(VIJAY BISHNOI),J Suabhii/32-

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