Smt. Jubeda And Ors vs Prem Kishan And Ors
2022 Latest Caselaw 11399 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 12794/2015

Smt. Jubeda And Ors

----Petitioners Versus Prem Kishan And Ors

----Respondents

For Petitioner(s) : Mr. Nikhil Ajmera For Respondent(s) : Mr. O. P. Mehta

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

13/09/2022

IA No. 02/2022:

The petitioner has moved the present application inter alia

seeking extension of interim order by indicating that

notwithstanding the interim order dated 04.11.2015 passed by

this Court, the trial Court is proceeding with the matter in light of

judgment dated 28.03.2018 of Hon'ble Supreme Court in the case

of Asian Resurfacing of Road Pvt. Ltd. & Anr. V/s CBI.

The application is not opposed by the counsel for the

respondents.

For the reasons stated in the application, the same is

allowed.

The interim order dated 04.11.2015 passed by this Court is

extended till vacated or modified.

(VINIT KUMAR MATHUR),J 106-Praveen/-

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