Kushalsingh @ Karansingh vs State Of Rajasthan
2022 Latest Caselaw 11273 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 748/2022

Kushalsingh @ Karansingh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Anand Purohit, Sr. Advocate Mr. Mayank Roy For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

08/09/2022

Learned Public Prosecutor is directed to furnish the factual

report that why the prosecution witnesses, who are mostly the

government officials are not appearing for giving their evidence in

Case No. 2/21 (State Vs. Kushalsingh & Ors) pending in the court

of Additional District and Session Judge, Didwana.

List after two weeks.

(VIJAY BISHNOI),J Surabhii/46-

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