Chamunda Mata-Ka Mandir, And Ors vs Kulwant Singh And Ors
2022 Latest Caselaw 11268 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3464/2015

Chamunda Mata-Ka Mandir, And Ors

----Petitioner Versus Kulwant Singh And Ors

----Respondent

For Petitioner(s) : Mr. AK Rajvanshy Mr. Ankit Bhaskar For Respondent(s) : Mr. GR Goyal

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

08/09/2022

Arguments heard and concluded.

Order reserved.

(VIJAY BISHNOI),J 13-mohit/-

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