Rajasthan High Court - Jodhpur

State Of Rajasthan, Through ... vs Dholapalash Stc College on 8 September, 2022

Bench: Sandeep Mehta, Kuldeep Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Spl. Appl. Writ No. 197/2022

State Of Rajasthan, Through Director, Elementary Education, Education Directorate, Bikaner.

----Appellant Versus

1. Shree S.r. Shikshak Prashikshan Mahavidhalaya, Bhainsawa, Via K, Renwal, Near Kalwar Road, District Jaipur (Raj.) Running By Society Of S. R. Bal Vidya Mandir Samiti, Bhainsawa, District Jaipur (Raj.) Through Its Secretary Harphool Singh Choudhary S/o Shri Sawai Ram Jat, Aged About 44 Years, R/o 412, Master Ji Ki Dhani, Kalwar Road, Bhainsawa, Jaipur, District Jaipur (Raj.).

2. The Western Regional Committee, National Council For Teachers Education, Through Its Under Secretary, Plot No. G7, Sector 10, Near National Highway Authority, Dwarka, New Delhi.

----Respondents Connected With D.B. Spl. Appl. Writ No. 181/2022 State Of Rajasthan, Through Director, Elementary Education, Education Directorate, Bikaner.

----Appellant Versus

1. Shri Durga Dan Memorial College, Sinthal, Bikaner Running By Society Of D.d. Bithu Education Trust, Peetho Ka Bas, Village Sithal, Tehsil Bikaner, District Bikaner (Raj.) Through Its Secretary Pratap Singh S/o Durga Dan, Aged 44 Years, Resident Of Village Sinthal, Tehsil And District Bikaner (Rajasthan).

2. The Western Regional Committee, National Council For Teachers Education, Through Its Under Secretary, Plot No. G7, Sector 10, Near National Highway Authority, Dwarka, New Delhi.

----Respondents D.B. Spl. Appl. Writ No. 182/2022 State Of Rajasthan, Through Director, Elementary Education, Education Directorate, Bikaner.

----Appellant Versus

1. Nagfani Institute Of Stc, Village Khandi Obri, Upla Fala, Kherwara, Udaipur Run And Managed By Prathma Institute Of Education And Development, Village Kherwara, Mahaveer Colony, Kherwara, Udaipur Through Its President Amit Jain S/o Praveen Jain, Aged 45 Years, R/o Village Khandi Obri, Upla Fala, N.h. 8, Tehsil Kherwara, District Udaipur.

2. The Western Regional Committee, National Council For Teachers Education, Through Its Under Secretary, Plot No. G7, Sector 10, Near National Highway Authority, Dwarka, New Delhi.

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                                                 ----Respondents
                D.B. Spl. Appl. Writ No. 203/2022

State Of Rajasthan, Through Director, Elementary Education, Education Directorate, Bikaner.

----Appellant Versus

1. Prince Shikshan Sansthan, Rajgarh, Churu, Managed By Prince Shikshan Sansthan, Rajgarh, Rajgarh Churu (Raj.) Through Its Secretary Rajkumari W/o Ramkaran Poonia, Aged 45 Years, R/o Ward No. 08, Mahalana Utrada, Churu, Rajasthan.

2. The Western Regional Committee, National Council For Teacher Education, Through Its Under Secretary, Plot No. G7, Sector 10, Near National Highway Authority, Dwarka, New Delhi.

----Respondents D.B. Spl. Appl. Writ No. 209/2022 State Of Rajasthan, Through Director, Elementary Education, Education Directorate, Bikaner.

----Appellant Versus

1. Ideal Public Shikshan Sansthan, Rajgarh, Churu Managed By Ideal Public Shikshan Sansthan, Rajgarh, Churu (Raj.) Through Its Secretary Anil Kumar S/o Roop Chand, Aged 44 Years, Ward No. 30, Ideal Public School Rajgarh, Churu.

2. The Western Regional Committee, National Council For Teachers Education, Through Its Under Secretary, Plot No. G-7, Sector-10, Near National Highway Authority, Dwarka, New Delhi.

----Respondents D.B. Spl. Appl. Writ No. 240/2022 State Of Rajasthan, Through Director, Elementary Education, Education Directorate, Bikaner.

----Appellant Versus

1. Shri Shyam Shikshak Prashikshan Mahavidyalay, Bhadra, District Hanumangarh Run And Managed By Shri Shyam Sewa Samiti Bhadra, District Hanumangarh Through Its Secretary Virendra Kaushik S/o Shri Amarnath Kaushik, Aged 39 Years, Resident Of Ward No. 15, Bhadra, Tehsil Bhadra, District Hanumangarh.

2. The Western Regional Committee, National Council For Teachers Education, Through Its Under Secretary, Plot No. G7, Sector 10, Near National Highway Authority, Dwarka, New Delhi.

----Respondents D.B. Spl. Appl. Writ No. 255/2022 State Of Rajasthan, Through Director, Elementary Education, Education Directorate, Bikaner., State Of Rajasthan, Through Director, Elementary Education, Education Directorate, Bikaner.

                                                     ----Appellant


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                             Versus

1. Utkarsh T.t. College, Plot No. 20, Pradhan Mohalla, Phc Road, Hantra, Tehsil Nadbai, District Bharatpur Run And Managed By Public Rose Shiksha Samiti, Plot No.20, Pradhan Mohalla, Phc Road, Hantra, Tehsil Nadbai, District Bharatpur Through Its Secretary Santosh Kumar S/o Dwarika Prasad, Aged 37 Years, Resident Of Hantra, Bharatpur.

2. The Western Regional Committee, National Council For Teachers Education, Through Its Under Secretary, Plot No.g7, Sector 10, Near National Highway Authority, Dwarka, New Delhi.

----Respondents D.B. Spl. Appl. Writ No. 261/2022 State Of Rajasthan, Through Director, Elementary Education, Education Directorate, Bikaner.

----Appellant Versus

1. Shri Adarsh Stc School, Bigga, Shri Dungargarh, Bikaner Running By Society Of Shri Adarsh High School, Bigga, Shri Dungargarh, Bikaner (Raj.) Through Its Secretary Balbeer Singh S/o Jaisa Ram, Aged 62 Years, Resident Of Shri Adarsh High School, Tilak Nagar, Bikaner (Rajasthan).

2. The Western Regional Committee, National Council For Teachers Education, Through Its Under Secretary, Plot No. G7, Sector 10, Near National Highway Authority, Dwarka, New Delhi.

----Respondents D.B. Spl. Appl. Writ No. 277/2022 State Of Rajasthan, Through Director, Elementary Education, Education Directorate, Bikaner.

----Appellant Versus

1. Shri Adarsh B.ed. College, Bigga, Shri Dungargarh, Bikaner Running By Society Of Shri Adarsh High School, Bigga, Shri Dungargarh, Bikaner (Raj.) Through Its Secretary Balbeer Singh S/o Jaisa Ram, Aged 62 Years, Resident Of Shri Adarsh High School, Tilak Nagar, Bikaner (Rajasthan).

2. The Western Regional Committee, National Council For Teachers Education, Through Its Under Secretary, Plot No. G7, Sector 10, Near National Highway Authority, Dwarka, New Delhi.

----Respondents D.B. Spl. Appl. Writ No. 279/2022

1. State Of Rajasthan, Through Director, Elementary Education, Education Directorate, Bikaner.

2. State Of Rajasthan, Through Principal Secretary, Department Of Higher Education, Government Of Rajasthan, Secretariat, Jaipur.

                                                    ----Appellants
                             Versus


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1. Bps Stc School, District Sikar Through Bps Shikshan Sansthan, Reengus, District Sikar Through Secretary, Anil Kumar Batar Son Of Shri Mot Singh, Aged About 42 Years, R/o Piprali Road, Sikar 332001

2. The Western Regional Committee, National Council For Teachers Education, Through Its Under Secretary, Plot No. G7, Sector 10, Near National Highway Authority, Dwarka, New Delhi.

3. National Council For Teacher Education, G-7, Sector-10, Dwarka, Landmark - Near Metro Station, New Delhi, Through Its Member Secretary

----Respondents D.B. Spl. Appl. Writ No. 310/2022 State Of Rajasthan, Through Director, Elementary Education, Education Directorate, Bikaner.

----Appellant Versus

1. Nirmal Teacher Training School, Hindaun City, District Karauli Run And Managed By Nirmal Happy School Samiti, Hindaun City, Bayana Road, District Karauli Through Its Chairman Manish Choudhary S/o R.s. Verma, Aged 40 Years, Resident Of F 157, Mohan Nagar, Hindaun City, District Karauli.

2. The Western Regional Committee, National Council For Teachers Education, Through Its Under Secretary, Plot No. G7, Sector 10, Near National Highway Authority, Dwarka, New Delhi.

----Respondents D.B. Spl. Appl. Writ No. 314/2022 State Of Rajasthan, Through Director, Elementary Education, Education Directorate, Bikaner.

----Appellant Versus

1. M.d. College Of Education, Sector 1, Block, New Civil Lines, Hanumangarh Junction, District Hanumangarh Parental Body M.d. Public School Shiksha Samiti, Hanumangarh Junction, District Hanumangarh Through Its President Anjum Shrivastava W/o Rajeev Shrivastava, Aged 38 Years, Resident Of Sector No. 9, Gandhi Nagar, Hanumangarh Junction, District Hanumangarh (Rajasthan).

2. The Western Regional Committee, National Council For Teachers Education, Through Its Under Secretary, Plot No. G7, Sector 10, Near National Highway Authority, Dwarka, New Delhi.

----Respondents D.B. Spl. Appl. Writ No. 315/2022 State Of Rajasthan, Through Director, Elementary Education, Education Directorate, Bikaner.

----Appellant Versus

1. Sorabh College Of Teacher Training, Hindaun City, Hindaun, Karauli, Rajasthan Under Rajasthan Delhi

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Education Society, Krishna Colony, Bayana Mor, Hindaun City, Karauli Through Its Secretary Mahesh Singh Beniwal S/o Sh. Vijay Singh Beniwal, Aged About 42 Years, R/o S- 57, Raj Aagan, Nri Colony, Pratap Nagar, Jaipur, Rajasthan.

2. The Western Regional Committee, National Council For Teachers Education, Through Its Under Secretary, Plot No. G7, Sector 10, Near National Highway Authority, Dwarka, New Delhi.

----Respondents D.B. Spl. Appl. Writ No. 316/2022 State Of Rajasthan, Through Director, Elementary Education, Education Directorate, Bikaner.

----Appellant Versus

1. Shiv Tej Education Institute, Khasra No. 433, 436, Jagdishpura, Sarund, Kotputli, Jaipur Through Its Secretary Suman Kumar Yadav W/o Shri Naveen Kumar Yadav, Aged 41 Years, R/o Jagdishpura, Po Sarund, Tehsil Kotputli, District Jaipur.

2. The Western Regional Committee, National Council For Teachers Education, Through Its Under Secretary, Plot No. G7, Sector 10, Near National Highway Authority, Dwarka, New Delhi.

----Respondents D.B. Spl. Appl. Writ No. 318/2022 State Of Rajasthan, Through Director, Elementary Education, Education Directorate, Bikaner., State Of Rajasthan, Through Director, Elementary Education, Education Directorate, Bikaner.

----Appellant Versus

1. Bhagwan Mahaveer Teacher Training Institute, Khasra No.1924,1925, Kachroli, Hindaun City, District Karauli, Rajasthan Under Maharana Pratap Human Development Society, Khasra No.1924,1925, Street/road Kachroli, Tehsil Hindaun City, Karauli Through Its Secretary Arvind Kumar Jain S/o Mithan Lal Jain, Aged About 40 Years, R/o F-54, Mohan Nagar, Hindaun City, Karauli, Rajasthan.

2. The Western Regional Committee, National Council For Teachers Education, Through Its Under Secretary, Plot No.g7, Sector 10, Near National Highway Authority, Dwarka, New Delhi.

----Respondents D.B. Spl. Appl. Writ No. 323/2022 State Of Rajasthan, Through Director, Elementary Education, Education Directorate, Bikaner., State Of Rajasthan, Through Director, Elementary Education, Education Directorate, Bikaner.

----Appellant Versus

1. S.d. Shikshak Prashikshan College, Rawla Road, Khajuwala, Bikaner Runand Managed By Swami Dayanand Shikshan Avam Vikas Sansthan, Ward No.5, Khajuwala, District Bikaner, Through Its Secretary Daleep

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Kumar Delu S/o Bhoop Ram, Aged 47 Years, R/o Rawla Road, Khajuwala, District Bikaner (Rajasthan).

2. The Western Regional Committee, National Council For Teachers Education, Through Its Under Secretary, Plot No.g-7, Sector 10, Near National Highway Authority, Dwarka, New Delhi.

----Respondents D.B. Spl. Appl. Writ No. 338/2022 State Of Rajasthan, Through Director, Elementary Education, Education Directorate, Bikaner., State Of Rajasthan, Through Director, Elementary Education, Education Directorate, Bikaner.

----Appellant Versus

1. Dholapalash Stc College, Dholapalash, Malakheda, District Alwar Run And Managed By Pt. K.c. Sharma Memorial Society For Education And Research, Dholapalash, Kalsada, Malakheda, District Alwar Through Its Chairman Deshbandhu Sharma S/o Late Kailash Chand Sharma, Aged 46 Years, Resident Of Village Dholapalash, Post Kalsada, Tehsil Malakheda, District Alwar.

2. The Western Regional Committee, National Council For Teachers Education, Through Its Under Secretary, Plot No.g7, Sector 10, Near National Highway Authority, Dwarka, New Delhi.

----Respondents D.B. Spl. Appl. Writ No. 340/2022 State Of Rajasthan, Through Director, Elementary Education, Education Directorate, Bikaner.

----Appellant Versus

1. Bhartiya Stc School, Reengus, District Sikar Through Bharti Shiksha Sansthan Reengus, District Sikar Through Secretary, Radhakishan Ranwa Son Of Shri Partaram, Aged 40 Years, R/o Reengus, Sikar, Rajasthan - 332404.

2. The Western Regional Committee, National Council For Teachers Education, Through Its Under Secretary, Plot No. G7, Sector 10, Near National Highway Authority, Dwarka, New Delhi.

----Respondents D.B. Spl. Appl. Writ No. 350/2022 State Of Rajasthan, State Of Rajasthan, Through Director, Elementary Education, Education Directorate, Bikaner.

----Appellant Versus

1. Mata Bogi Devi Memorial T.t. College, Tilak Nagar, Bikaner Running By Society Of Mata Bogi Devi Memorial Samiti, Tilak Nagar, Bikaner (Raj.) Through Its Secretary Manoj Kumar S/o Balbeer Singh, Aged 40 Years, Resident Of Shri Adarsh High School, Tilak Nagar, Bikaner (Rajasthan).

2. The Western Regional Committee, National Council For Teachers Education, Through Its Under Secretary, Plot No.g7, Sector 10, Near National Highway Authority,

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Dwarka, New Delhi.

----Respondents D.B. Spl. Appl. Writ No. 369/2022 State Of Rajasthan, Through Director, Elementary Education, Education Directorate, Bikaner., State Of Rajasthan, Through Director, Elementary Education, Education Directorate, Bikaner.

----Appellant Versus

1. Mahesh Teacher Training College, Barmer, Managed By Mahesh Shikshan Sansthan, Barmer (Raj.) Through Its Secretary Pardeep Kumar Rathi S/o Narayan Das, Aged 38 Years, R/o Laxmipura, Behind Sumer Gosala, Barmer (Rajasthan).

2. The Western Regional Committee, National Council For Teachers Education, Through Its Under Secretary, Plot No. G-7, Sector 10, Near National Highway Authority, Dwarka, New Delhi.

----Respondents D.B. Spl. Appl. Writ No. 383/2022 State Of Rajasthan, Through Director, Elementary Education, Education Directorate, Bikaner.

----Appellant Versus

1. Saraswati Shikshak Prashikshan Mahavidyalaya, Sardar Shahar, Churu Run And Managed By Saraswati Vidyalaya Shikshan Sansthan, Sardar Shahar, Churu Through Its Secretary Om Prakash Saini S/o Shri Gyani Ram Saini, Aged 55 Years, Resident Of Ward No. 17, Behind Police Station, Sardar Shahar, District Churu.

2. The Western Regional Committee, National Council For Teachers Education, Through Its Under Secretary, Plot No. G-7, Sector-10, Near National Highway Authority, Dwarka, New Delhi.

----Respondents D.B. Spl. Appl. Writ No. 385/2022 State Of Rajasthan, Through Director, Elementary Education, Education Directorate, Bikaner.

----Appellant Versus

1. Udai Singh Yadav Prashikshan Sansthan, Udairamsar, Bikaner Running By Society Of Murli Singh Yadav Memorial Prashikshan Sansthan, Udairamsar, Bikaner (Raj.) Through Its Secretary Kuldeep Yadav S/o Manmohan Singh Yadav, Aged 43 Years, Resident Of Karni Coach, Udairamsar, District Bikaner (Rajasthan).

2. The Western Regional Committee, National Council For Teachers Education, Through Its Under Secretary, Plot No. G-7, Sector-10, Near National Highway Authority, Dwarka, New Delhi.

----Respondents D.B. Spl. Appl. Writ No. 436/2022 State Of Rajasthan, Through Director, Elementary Education,

(8 of 13) [SAW-197/2022]

Education Directorate, Bikaner.

----Appellant Versus

1. Shri Mishri Lal Dubey Mahila Teacher Training College, Kekri, District Ajmer Running By Society Of Shri Mishri Lal Dubey Memorial Sansthan, Kekri, District Ajmer (Raj.) Through Its Secretary, Shri Chandra Prakash Dubey S/o Shri Mishri Lal Dubey, Aged 59 Years, Resident Of Master Colony, Kekri, District Ajmer (Raj.).

2. The Western Regional Committee, National Council For Teachers Education, Through Its Under Secretary, Plot No. G-7, Sector-10, Near National Highway Authority, Dwarka, New Delhi.

----Respondents D.B. Spl. Appl. Writ No. 437/2022 State Of Rajasthan, Through Director, Elementary Education, Education Directorate, Bikaner.

----Appellant Versus

1. Sorabh College Of Teacher Training, Plot No. 1682, Street No. Gudasi Road, Tehsil / District Sawai Madhopur, Rajasthan Under Rajasthan Delhi Education Society, Krishna Colony, Bayana Mode, Hindaun City, Karauli Through Its Secretary Mahesh Singh Beniwal S/o Sh. Vijay Singh Beniwal, Aged About 42 Years, R/o S-57, Raj Ogan, Nri Colony, Pratap Nagar, Jaipur, Rajasthan.

2. The Western Regional Committee, National Council For Teachers Education, Through Its Under Secretary, Plot No. G-7, Sector-10, Near National Highway Authority, Dwarka, New Delhi.

----Respondents D.B. Spl. Appl. Writ No. 438/2022 State Of Rajasthan, Through Director, Elementary Education, Education Directorate, Bikaner.

----Appellant Versus

1. Khoj Shikshak Prashikshak Mahavidyala, Khasra No. 113, 124,village Vidhani, Post Office Vidhani Tehsil Sanganer, District Jaipur (Raj.) Running By Society Of Khoj Shikshak Sansthan, Village Vidhani, Goner Road, Sanganer, Jaipur (Raj.) Through Its Secretary Shri Radhey Shyam Sharma Son Of Shri Mohari Lal Sharma, Aged About 67 Years, Village Vidhani, Sanganer, Jaipur (Raj.).

2. The Western Region Committee, National Council For Teachers Education Through Its Under Secretary, Plot No. G-7, Sector 10, Near National Highway Authority, Dwarka, New Delhi.

----Respondents D.B. Spl. Appl. Writ No. 510/2022 State Of Rajasthan, Through Director, Elementary Education, Education Directorate, Bikaner.

                                                      ----Appellant



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                            Versus

1. Sanskaar Teacher Training College, Peeplu, District Tonk Parental Body Shiv Seva Samiti, Tonk, Through Its Secretary Dinesh Kumar Choudhary S/o Rambilas Choudhary, Aged 32 Years, Resident Of Plot No. 9, Civil Line, Tonk (Rajasthan)

2. The Western Regional Committee, National Council For Teachers Education, Through Its Under Secretary, Plot No. G-7, Sector-10, Near National Highway Authority, Dwarka, New Delhi.

----Respondents

D.B. Spl. Appl. Writ No. 528/2022 State Of Rajasthan, Through Director, Elementary Education, Education Directorate, Bikaner., State Of Rajasthan, Through Director, Elementary Education, Education Directorate, Bikaner.

----Appellant Versus

1. Aryan Prashikshan Sansthan, Naya Shahar, Bikaner Run And Managed By Aryan Shikshan Avam Samajik Sansthan, Bikaner Through Its Secretary Amit Kumar Vyas S/o Ramji Vyas, Aged 35 Years, Resident Of Durga Niwas, Khejedo Wale Vyaso Ki Gali, Bhattaron Ka Chowk, Bikaner (Rajasthan).

2. The Western Regional Committee, National Council For Teachers Education Through Its Under Secretary, Plot No.g-7, Sector 10, Near National Highway Authority, Dwarka, New Delhi.

----Respondents

D.B. Spl. Appl. Writ No. 535/2022

State of Rajasthan through Director, Elementary Education, Education Directorate, Bikaner

----Appellants Versus

1. Kota College Of Teacher Training, Vpo Abhaypur, Theladpura, Kota, Village Abhaypur, Post Office Abhaypur, Tehsil Ladpura, City Kota, District Kota Running By Society Of Kota Bal Vidhya Mandir Samiti, Agrasen Iti, Krishna Colony, Bayana Moad, Hindaun City, Karauli, Rajasthan Through Its Secretary Mukesh Kumar Meena S/o Girdhari Lal Meena, Aged About 41 Years, Resident Of Village And Post Office Gaoda Meena, Tehsil Hindaun City, District Karauli.

2. The Western Regional Committee, National Council For Teachers Education, Through Its Under Secretary, Plot No. G-7, Sector 10, Near National Highway Authority, Dwarka, New Delhi.

                                               ----Respondents




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                 D.B. Spl. Appl. Writ No. 600/2022

State Of Rajasthan, Through Director, Elementary Education, Education Directorate, Bikaner.

----Appellant Versus

1. Madan Singh T.t. College, Hammir Nagar B, Kherda, Sawai Madhopur Run And Managed By Daksh Education Trust, Hammir Nagar, Kherda, Sawai Madhopur Through Its Chairman Tejsingh Rajawat S/o Late Shri Madan Singh, Aged 42 Years, R/o Hammir Nagar, Kherda, Sawai Madhopur.

2. The Western Regional Committee, National Council For Teachers Education Through Its Under Secretary, Plot No. G-7, Sector 10, Near National Highway Authority, Dwarka, New Delhi.

----Respondents D.B. Spl. Appl. Writ No. 614/2022 State Of Rajasthan, Through Director, Elementary Education, Education Directorate, Bikaner.

----Appellant Versus

1. Rajputana D.el.ed. College, Shyam Nagar, Kotputli, Khasra No. 618, 619/921, 834/1, Village Shyam Nagar, Post Office Sarund, Tehsil Taluka Kotputli, District Jaipur Under Rajputana Shikshan And Anusandhan Jaipur, Plot No. 72/82, Street/road Patel Mark, City Mansarowar, Post Office Mansarowar, Tehsil Sanganer, Jaipur Through Its Secretary Chanchal C/o Hari Narayan Dholiwal, Rajputana P.g. College, Kotputli, Jaipur, Rajasthan.

2. The Western Regional Committee, National Council For Teachers Education Through Its Under Secretary, Plot No. G-7, Sector 10, Near National Highway Authority, Dwarka New Delhi.

----Respondents D.B. Spl. Appl. Writ No. 617/2022 State Of Rajasthan, Through Director, Elementary Education, Education Directorate, Bikaner.

----Appellant Versus

1. Pannadhay Bstc School, Tonk, Parental Body Manav Dharm Viklang Seva Sansthan, Tonk, Through Its Secretary Chandra Veer Singh S/o Madan Singh, Aged 42 Years, Resident Of Bhilwara (Rajasthan).

2. The Western Regional Committee, National Council For Teachers Education, Through Its Under Secretary, Plot No. G-7, Sector 0, Near National Highway Authority, Dwarka, New Delhi.

----Respondents D.B. Spl. Appl. Writ No. 618/2022 State Of Rajasthan, Through Director, Elementary Education, Education Directorate, Bikaner.

                                                      ----Appellant



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                              Versus

1. Tagore Teachers Training College, Plot No. 59 And 61, Nh-

8, Village Shakhupur, Po Sangteda, Kotputli, District Jaipur Run And Managed By Institute For Advance Education And Research, Plot No. 59 And 61, Nh-8, Village Shakhupur, Po Sangteda, Kotputli, District Jaipur Through Its Secretary Veena Gupta W/o Dr. Vasudev Gupta, Aged 56 Years, R/o Shakti Vihar, Kotputli, District Jaipur.

2. The Western Regional Committee, National Council For Teachers Education Through Its Under Secretary, Plot No. G-7, Sector 10, Near National Highway Authority, Dwarka, New Delhi.

----Respondents D.B. Spl. Appl. Writ No. 637/2022 State Of Rajasthan, Through Director, Elementary Education, Education Directorate, Bikaner.

----Appellant Versus

1. Vinayak Institution Of Education, Rajgarh, Churu Managed By Cr Memorial Shikshan Sansthan, Rajgarh, Churu (Raj.) Through Its Secretary Daleep Singh S/o Man Sigh, Aged 55 Years, R/o Behind Net Ji Than, Rajgarh, Churu (Rajasthan).

2. The Western Regional Committee, National Council For Teachers Education, Through Its Under Secretary, Plot No. G-7, Sector-10, Near National Highway Authority, Dwarka, New Delhi.

----Respondents D.B. Spl. Appl. Writ No. 648/2022 State Of Rajasthan, Through Director, Elementary Education, Education Directorate, Bikaner.

----Appellant Versus

1. Sorabh College Of Teacher Training, Karauli Road, Masalpur, V.p.o. Karauli, Karauli, Rajasthan Under Rajasthan Delhi Education Society, Krishna Colony, Bayana Mor, Hindaun City, Karauli Through Its Secretary Mahesh Singh Beniwal S/o Sh. Vijay Singh Beniwal, Aged About 42 Years, R/o S-57, Raj Ogan, Nri Colony, Pratap Nagar, Jaipur, Rajasthan.

2. The Western Regional Committee, National Council For Teachers Education Through Its Under Secretary, Plot No. G-7, Sector 10, Near National Highway Authority, Dwarka, New Delhi.

----Respondents D.B. Spl. Appl. Writ No. 666/2022 State Of Rajasthan, Through Director, Elementary Education, Education Directorate, Bikaner.

----Appellant Versus

1. Lokmanya Tilak Stc College, Bindayaka, Sirsi Road, Jaipur Running By Society Of Lokmanya Tilak Jankalyan

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Shikshan Sansthan, Bindayaka, Sirsi Road, Jaipur (Raj.) Through Its Secretary Satya Narayan Yadav S/o Hanuman Prsad Yadav, Aged 49 Years, R/o P.no. 143, Shyam Enclave, Sirsi Road, Panchyawala, Jaipur (Rajasthan)

2. The Western Regional Committee, National Council For Teachers Education Through Its Under Secretary, Plot No. G-7, Sector 10, Near National Highway Authority, Dwarka, New Delhi.

----Respondents D.B. Spl. Appl. Writ No. 786/2022 State Of Rajasthan, Through Director, Elementary Education, Education Directorate, Bikaner.

----Appellant Versus

1. Siddharth College Of Education, Plot No. 655, Street No. Tonk Road, Village Saligrampura, Post Office Bilwa, Tehsil Sanganer, District Jaipur Under Shree Birbal Medical Education Society, Plot No. 655, Street No. Tonk Road, Village Saligrampura, Post Office Bilwa, Tehsil Sanganer, District Jaipur Through Its Secretary Mahesh Singh Beniwal S/o Sh. Vijay Singh Beniwal, Aged About 42 Years, R/o S-57, Raj Ogan, Nri Colony, Pratap Nagar, Jaipur, Rajasthan.

2. The Western Regional Committee, National Council For Teachers Education, Through Its Under Secretary, Plot No. G 7, Sector 10, Near National Highway Authority, Dwarka, New Delhi.

----Respondents D.B. Spl. Appl. Writ No. 788/2022 State Of Rajasthan, Through Director, Elementary Education, Education Directorate, Bikaner.

----Appellant Versus

1. Shree Shyam Institute Of B.s.t.c., Run And Managed By Shri Shyam Sewa Samiti Bhadra, District Hanumangarh Through Its Secretary Virendra Kaushik S/o Shri Amarnath Kaushik, Aged 39 Years, Resident Of Ward No. 15, Bhadra, Tehsil Bhadra, District Hanumangarh.

2. The Western Regional Committee, National Council For Teachers Education, Through Its Under Secretary, Plot No. G-7, Sector-10, Near National Highway Authority, Dwarka, New Delhi.

----Respondent

For Appellant(s) : Mr. Pankaj Sharma, AAG For Respondent(s) : Mr. C.S. Kotwani Mr. Vivek Shrimali Mr. Jayram Saran Mr. Ashish Gehlot for Mr. T.C. Sharma Mr. Omprakash Sharma, through VC

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HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE KULDEEP MATHUR

Order

08/09/2022

Learned counsel for the respondents submitted that the

controversy involved in the instant bunch of intra-court writ

appeals is no longer res integra and has been laid to rest by

judgment dated 30.08.2022 passed by a Division Bench of this

Court in a bunch of appeals led by D.B. Civil Special Appeal (Writ)

No.244/2022 (State of Rajasthan vs Central Modern Teachers

Training College & Anr.) whereby, all identical appeals preferred by

the State of Rajasthan have been dismissed and the view taken by