Parasmal vs State
2022 Latest Caselaw 11186 Raj

(1 of 1) [CRLMB-2158/2022]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 2158/2022

Parasmal

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Mahaveer Singh For Respondent(s) : Mr. Muktiyar Khan, PP Mr. Rakesh Kumar Sinha

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

07/09/2022

Put up tomorrow i.e. on 08.09.2022, as prayed.

(MANOJ KUMAR GARG),J 132-MS/-

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