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State Bank Of Bikaner And Jaipur vs Sawai Singh And Ors
2022 Latest Caselaw 11130 Raj

Citation : 2022 Latest Caselaw 11130 Raj
Judgement Date : 6 September, 2022

Rajasthan High Court - Jodhpur
State Bank Of Bikaner And Jaipur vs Sawai Singh And Ors on 6 September, 2022
Bench: Madan Gopal Vyas

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil First Appeal No. 170/1999

State Bank Of Bikaner And Jaipur

----Appellant Versus Sawai Singh And Ors

----Respondent

For Appellant(s) : Mr. Jagdish Vyas For Respondent(s) : Mr. B. K. Bhatnagar

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

06/09/2022

Arguments heard and concluded.

Judgment reserved.

(MADAN GOPAL VYAS),J 91-neha/-

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