Basantilal Kalya vs State Of Rajasthan
2022 Latest Caselaw 11127 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 8803/2022

Basantilal Kalya S/o Kanhaiyalal, Aged About 67 Years, Resident Of Village Barsani, Tehsil Asind, District Bhilwara, Presently Chairman Barsani Gram Sewa Sahakari Samiti, Barsani, District Bhilwara (Raj).

----Petitioner Versus

1. State Of Rajasthan, Through Registrar, Cooperative Societies, Nehru Sahkar Bhawan, 22 Godawn, Jaipur.

2. Joint Secretary, Cooperative Department, Secretariat, Jaipur.

3. State Cooperative Election Authority, 10 B Sansthgat Shetra, Raisem Bhawan, Jhalana Dungri, Jaipur (Raj).

4. Deputy Registrar, Cooperative Societies, Bhilwara (Raj).

                                                                  ----Respondents


For Petitioner(s)          :     Mr. Paramveer Singh
For Respondent(s)          :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/09/2022

Learned counsel for the petitioner has submitted that the

writ petition involving identical controversy has already been

admitted by this Court and stay order has also been passed.

Admit.

Issue notice.

Learned counsel for the petitioner is directed to supply copy

of the writ petition upon the counsel of the Co-operative Society

Mr. Mrigraj Singh during the course of the day.

(2 of 2) [CW-8803/2022]

The result of the election of the members of the managing

committee of the Barsani Gram Sewa Sahakari Samiti, Bhilwara

shall remain subject to the final outcome of this writ petition.

Connect with SBCWP No.8566/2022.

(VIJAY BISHNOI),J Surabhii/139-

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