Citation : 2022 Latest Caselaw 11121 Raj
Judgement Date : 6 September, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Civil Writ Petition No. 8996/2022
Shanti Pvt. Iti
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Vijay Bishnoi For Respondent(s) : Mr. Manish Vyas, AAG
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
06/09/2022
Learned counsel Mr. Manish Vyas, AAG prays for and is
granted some time to file reply to the writ petition.
List on 14.09.2022.
(VIJAY BISHNOI),J Surabhii/147
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