M/S. Utkarsh Classes vs Smt. Usha Sharma
2022 Latest Caselaw 11101 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Writ Contempt No. 556/2022 M/s. Utkarsh Classes

----Petitioner Versus Smt. Usha Sharma

----Respondent Connected With D.B. Civil Writ Petition No. 4378/2022 M/s Utkarsh Classes

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Vikas Balia, Sr. Advocate Mr. Sajjan Singh Rathore For Respondent(s) : Mr. Manish Vyas, AAG Mr. Khet Singh Mr. Vikram Singh Mr. Hardik Gautam Mr. Tarun Joshi (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE FARJAND ALI Judgment / Order 06/09/2022

Reply to these writ petitions has been filed on behalf of

respondent No.3 today only, copy whereof is not available on record.

Registry is directed to place copy of the reply filed by respondent

No.3 on record.

Mr. Manish Vyas, learned AAG appearing on behalf of respondent

Nos.1 and 6 prays for some time to file reply. Learned counsel Mr. Tarun

Joshi appearing on behalf of respondent No.2 also seeks time to file

reply.

List on 28.09.2022, as prayed.

(FARJAND ALI),J (VIJAY BISHNOI),J SURABHII/33-34-

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