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State Of Raj vs Board Of Revenu And Ors
2022 Latest Caselaw 6901 Raj/2

Citation : 2022 Latest Caselaw 6901 Raj/2
Judgement Date : 31 October, 2022

Rajasthan High Court
State Of Raj vs Board Of Revenu And Ors on 31 October, 2022
Bench: Ashok Kumar Gaur
                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                 S.B. Review Petition (Writ) No.355/2011

                                   State of Rajasthan
                                                                                              ----Review Petitioner
                                                                       Versus
                                   Board of Revenue and Ors
                                                                                                    ----Respondents

For Petitioner(s) : None present. For Respondent(s) : Mr.Ved Pal Shastri, Adv.

HON'BLE MR. JUSTICE ASHOK KUMAR GAUR

Order

31/10/2022

No one is present on behalf of the review petitioner.

The present review petition is pending since 2011, in

the interest of justice, one opportunity is granted to counsel for

the review petitioner to argue the matter.

In case, counsel for the review petitioner is not present

on the next date of hearing, this Court will be constrained to pass

order in his absence.

Learned counsel for the respondent Mr.Ved Pal Shastri

places reliance on a judgment passed in the case of Lad Bai &

Ors. Vs. Board of Revenue reported in [RRD 2000 Page 52].

Learned counsel submits that the present review

petition is not maintainable, in view of law laid down by this Court

in the aforesaid case.

List this case on 14.11.2022.

(ASHOK KUMAR GAUR), J

Himanshu Soni/2

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