Ramchandra Choudhary S/O Hanuman ... vs The State Of Rajasthan
2022 Latest Caselaw 6888 Raj/2

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

                S.B. Civil Writ Petition No. 3710/2019

1.     Ramchandra Choudhary S/o Hanuman Lal, Aged About 23
       Years, R/o Village And Post Bhojpura, Via Jobner, Tehsil
       Kishangarh Renwal, District Jaipur.
2.     Ishwar Lal Ghugharwal S/o Ram Deva Ghugharwal, Aged
       About 28 Years, R/o Village Agarpura, Post Jobner, Tehsil
       Phulera, District Jaipur.
                                                                      ----Petitioners
                                     Versus
1.     The State Of Rajasthan, Through Its Principal Secretary,
       Animal        Husbandry          Department,               Government      Of
       Rajasthan, Secretariat, Jaipur.
2.     Rajasthan Subordinate And Ministerial Service Selection
       Board,       Jaipur       Through     Secretary,           State   Agriculture
       Management Institution Campus, Durgapura, Jaipur.
3.     Director, Animal Husbandry Department, Government Of
       Rajasthan, Tonk Road, Jaipur.
                                                                    ----Respondents

For Petitioner(s)            :    None
For Respondent(s)            :    Ms. Sheetal Mirdha, AAG alongwith
                                  Mr. Prateek Singh, Adv.

Mr. Sandeep Kumar Maheshwari, Adv.

HON'BLE MR. JUSTICE INDERJEET SINGH

Order

31/10/2022

None present for the petitioner even in the second round.

Counsel for the respondents submitted that the issue

involved in this writ petition has been considered and decided by

the Coordinate Bench of this court vide order dated 28.08.2019 in

the matter of Champa Lal & Ors. Vs. The State of Rajasthan & Ors.

(2 of 2) [CW-3710/2019]

(S.B. Civil Writ Petition No.2240/2019 and other connected

matters).

In that view of the matter, this writ petition stands disposed

of in view of the judgment passed by the Coordinate Bench of this

court in the matter of Champa Lal (supra).

(INDERJEET SINGH),J

JYOTI /84

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