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M/S Compucom Software Limited vs State Of Rajasthan
2022 Latest Caselaw 6793 Raj/2

Citation : 2022 Latest Caselaw 6793 Raj/2
Judgement Date : 19 October, 2022

Rajasthan High Court
M/S Compucom Software Limited vs State Of Rajasthan on 19 October, 2022
Bench: Manindra Mohan Shrivastava, Vinod Kumar Bharwani
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Civil Writ Petition No. 11413/2022

                                   M/s Compucom Software Limited
                                                                                                         ----Petitioner
                                                                         Versus
                                   State Of Rajasthan & Others
                                                                                                      ----Respondents

Connected With D.B. Civil Writ Petition No. 11412/2022 M/s Compucom Technologies Private Limited

----Petitioner Versus State Of Rajasthan & Others.

----Respondents

For Petitioner(s) : Mr. Vivek Dangi Advocate. For Respondents No.2 & 3 : Mr. Sameer Sharma Advocate on behalf of Mr. Pranjul Chopra Advocate.

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

19/10/2022

Service of notice on respondent No.1 is still awaited.

A copy of petition along with annexures be supplied to the

counsel, who usually represents respondent No.1.

Matters be listed after service of notice.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),J

Sanjay Kumawat-67-38

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