Rajasthan High Court
Rajasthan Para Medical Council vs Arshad Son Of Shri Haki Mullah on 18 October, 2022
Bench: Manindra Mohan Shrivastava
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Special Appeal Writ No. 866/2020
Rajasthan Para Medical Council
----Appellant
Versus
Arshad Son Of Shri Haki Mullah
----Respondent
Connected With
1. D.B. Special Appeal Writ No. 840/2020
2. D.B. Special Appeal Writ No. 841/2020
3. D.B. Special Appeal Writ No. 842/2020
4. D.B. Special Appeal Writ No. 843/2020
5. D.B. Special Appeal Writ No. 847/2020
6. D.B. Special Appeal Writ No. 863/2020
7. D.B. Special Appeal Writ No. 878/2020
8. D.B. Special Appeal Writ No. 889/2020
9. D.B. Special Appeal Writ No. 893/2020
10. D.B. Special Appeal Writ No. 898/2020
11. D.B. Special Appeal Writ No. 909/2020
12. D.B. Special Appeal Writ No. 925/2020
13. D.B. Special Appeal Writ No. 956/2020
14. D.B. Special Appeal Writ No. 4/2021
15. D.B. Special Appeal Writ No. 5/2021
16. D.B. Special Appeal Writ No. 7/2021
17. D.B. Special Appeal Writ No. 9/2021
18. D.B. Special Appeal Writ No. 10/2021
19. D.B. Special Appeal Writ No. 11/2021
20. D.B. Special Appeal Writ No. 12/2021
21. D.B. Special Appeal Writ No. 13/2021
22. D.B. Special Appeal Writ No. 14/2021
23. D.B. Special Appeal Writ No. 16/2021
24. D.B. Special Appeal Writ No. 17/2021
25. D.B. Special Appeal Writ No. 19/2021
26. D.B. Special Appeal Writ No. 21/2021
27. D.B. Special Appeal Writ No. 22/2021
28. D.B. Special Appeal Writ No. 27/2021
29. D.B. Special Appeal Writ No. 28/2021
(2 of 4) [SAW-866/2020]
30. D.B. Special Appeal Writ No. 29/2021
31. D.B. Special Appeal Writ No. 30/2021
32. D.B. Special Appeal Writ No. 31/2021
33. D.B. Special Appeal Writ No. 35/2021
34. D.B. Special Appeal Writ No. 36/2021
35. D.B. Special Appeal Writ No. 37/2021
36. D.B. Special Appeal Writ No. 38/2021
37. D.B. Special Appeal Writ No. 40/2021
38. D.B. Special Appeal Writ No. 45/2021
39. D.B. Special Appeal Writ No. 46/2021
40. D.B. Special Appeal Writ No. 50/2021
41. D.B. Special Appeal Writ No. 51/2021
42. D.B. Special Appeal Writ No. 52/2021
43. D.B. Special Appeal Writ No. 53/2021
44. D.B. Special Appeal Writ No. 54/2021
45. D.B. Special Appeal Writ No. 56/2021
46. D.B. Special Appeal Writ No. 58/2021
47. D.B. Special Appeal Writ No. 63/2021
48. D.B. Special Appeal Writ No. 64/2021
49. D.B. Special Appeal Writ No. 66/2021
50. D.B. Special Appeal Writ No. 67/2021
51. D.B. Special Appeal Writ No. 73/2021
52. D.B. Special Appeal Writ No. 74/2021
53. D.B. Special Appeal Writ No. 75/2021
54. D.B. Special Appeal Writ No. 76/2021
55. D.B. Special Appeal Writ No. 77/2021
56. D.B. Special Appeal Writ No. 78/2021
57. D.B. Special Appeal Writ No. 79/2021
58. D.B. Special Appeal Writ No. 80/2021
59. D.B. Special Appeal Writ No. 81/2021
60. D.B. Special Appeal Writ No. 82/2021
61. D.B. Special Appeal Writ No. 83/2021
62. D.B. Special Appeal Writ No. 84/2021
63. D.B. Special Appeal Writ No. 85/2021
64. D.B. Special Appeal Writ No. 86/2021
65. D.B. Special Appeal Writ No. 87/2021
66. D.B. Special Appeal Writ No. 88/2021
(3 of 4) [SAW-866/2020]
67. D.B. Special Appeal Writ No. 89/2021
68. D.B. Special Appeal Writ No. 90/2021
69. D.B. Special Appeal Writ No. 91/2021
70. D.B. Special Appeal Writ No. 93/2021
71. D.B. Special Appeal Writ No. 94/2021
72. D.B. Special Appeal Writ No. 95/2021
73. D.B. Special Appeal Writ No. 96/2021
74. D.B. Special Appeal Writ No. 97/2021
75. D.B. Special Appeal Writ No. 124/2021
76. D.B. Special Appeal Writ No. 331/2021
77. D.B. Special Appeal Writ No. 770/2021
78. D.B. Special Appeal Writ No. 836/2021
For Appellant(s) : Mr. Bharat Saini Advocate.
Mr. D.K. Dixit Advocate.
Mr. Rajveer Gurjar Advocate.
Mr. Harshal Tholia Advocate on behalf
of Dr. Vibhuti Bhushan Sharma,
Additional Advocate General
Mr. Manish Parihar Advocate on behalf
of Mr. Tanveer Ahamad Advocate.
For Respondent(s) : Mr. Prateek Mathur Advocate.
Mr. Nalin G. Narain Advocate.
Mr. Achintya Kaushik Advocate.
Mr. Laxmi Kant Malpura Advocate.
Mr. Banvari Lal Saini Advocate.
Mr. Sandeep Singh Shekhawat
Advocate with Mr. Akshay Dutt
Advocate.
Mr. Saransh Saini Advocate.
Mr. Raghu Nandan Sharma Advocate.
Mr. Arvind Kumar Arora Advocate.
HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA
HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI
Judgment / Order
18/10/2022
Though, all these appeals arise out of common order passed
by the learned Single Judge, the appeals are confined to different
issues decided by the learned Single Judge and, therefore, all the
appeals may not raise common issues.
(4 of 4) [SAW-866/2020]
Considering that out of all these appeals, 21 appeals have
been filed by the private individuals and that in all other cases,
either the State has filed appeal or Paramedical Council has filed
appeal and both of them are parties in all the appeals either as
appellants or respondents, we direct that copy of memo of appeals
filed by the private individuals/writ-petitioners be supplied to
learned counsel appearing for the State and Paramedical Council
by tomorrow, if not already supplied.
Learned counsel appearing for the State is directed to
prepare a chart clearly showing the issue raised in the individual
appeal so that appeals may be heard in separate categories. The
chart shall be submitted before this Court within a period of two
weeks.
Matters be listed for further consideration after two weeks.
(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),J
Sanjay Kumawat-45-123
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