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Devgiri Overseas Private Limited vs Income Tax Officer
2022 Latest Caselaw 6724 Raj/2

Citation : 2022 Latest Caselaw 6724 Raj/2
Judgement Date : 17 October, 2022

Rajasthan High Court
Devgiri Overseas Private Limited vs Income Tax Officer on 17 October, 2022
Bench: Manindra Mohan Shrivastava, Vinod Kumar Bharwani
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                       D.B. Civil Writ Petition No. 14293/2022

                                   Devgiri Overseas Private Limited
                                                                                                           ----Petitioner
                                                                           Versus
                                   Income Tax Officer & Anr.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Arunabh Dey Advocate on behalf of Mr. Mahendra Gargieya Advocate.

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

17/10/2022

At the request of learned counsel for the petitioner, the

matter is adjourned.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),J

Sanjay Kumawat-14

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