Urban Improvement Trust vs Income Tax Department
2022 Latest Caselaw 6690 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                      D.B. Civil Writ Petition No. 11514/2022

                                       Urban Improvement Trust
                                                                                                                ----Petitioner
                                                                             Versus
                                       Income Tax Department & Anr.
                                                                                                          ----Respondents

For Petitioner(s) : Mr. Sanjay Jhanwar, Senior Advocate with Mr. Prakul Khurana Advocate. For Respondent(s) : Mr. Anuroop Singhi Advocate with Mr. Bhaskar Agarwal Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

14/10/2022

Pleadings are complete.

After having heard learned counsel for the parties

extensively, in our opinion, it would be proper to finally decide the

matter rather than passing any interim order.

We propose to hear this matter in the last week of

November, 2022. List accordingly.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-50

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