M/S Mahendra Travels vs Rajasthan State Road Transport ...
2022 Latest Caselaw 6645 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 68/2019

                                   M/s Mahendra Travels
                                                                                                     ----Petitioner
                                                                      Versus
                                   Rajasthan State Road Transport Corporation
                                                                                                   ----Respondent

For Petitioner(s) : Mr. A.K. Vajpai Sr. Adv. assisted by Mr. Naved Rafiq Mr. Utsav Saxena For Respondent(s) : Mr. S C Mittal

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

13/10/2022

Arguments heard.

Order is reserved.

(PANKAJ BHANDARI),J

ARTI SHARMA /3

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