M/S Avvas Infotech Pvt. Ltd vs Uidai
2022 Latest Caselaw 6633 Raj/2

Citation : 2022 Latest Caselaw 6633 Raj/2
Judgement Date : 13 October, 2022

Rajasthan High Court

M/S Avvas Infotech Pvt. Ltd vs Uidai on 13 October, 2022

Bench: Pankaj Bhandari

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

          S.B. Arbitration Application No. 95/2020
M/s Avvas Infotech Pvt. Ltd
                                                                  ----Petitioner
                                   Versus
Uidai
                                                                ----Respondent

Connected With S.B. Arbitration Application No. 96/2020 M/s Avvas Infotech Pvt. Ltd

----Petitioner Versus Uidai

----Respondent S.B. Arbitration Application No. 97/2020 M/s Avvas Infotech Pvt. Ltd

----Petitioner Versus Uidai

----Respondent S.B. Arbitration Application No. 98/2020 M/s Avvas Infotech Pvt. Ltd

----Petitioner Versus Uidai

----Respondent S.B. Arbitration Application No. 99/2020 M/s Avvas Infotech Pvt. Ltd

----Petitioner Versus Uidai

----Respondent

For Petitioner(s) : Mr. Punit Singhvi For Respondent(s) : Mr. Anil Mehta, AAG with Mr. Mehul Harkawat & Mr. Yashodhar Pandey Dr. Ganesh Parihar, AAG with Mr. Sameer Sharma for Respondents

Mr. Tahir Ashraf Siddiqui for Respondent No.1 through VC

(2 of 2) [ARBAP-95/2020]

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

13/10/2022

Time is sought on behalf of the applicant to file the rejoinder.

Time sought for is granted.

Let the matters be listed on 09.11.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /7-11