Jai Kumar Gupta S/O Shri Gajanand ... vs State Of Rajasthan
2022 Latest Caselaw 6538 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                     D.B. Civil Writ Petition (PIL)No. 8768/2019

                                       Jai Kumar Gupta
                                                                                                           ----Petitioner
                                                                           Versus
                                       State Of Rajasthan & Ors.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Sanjay Rahar Advocate.

For Respondent(s) : None.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

10/10/2022

At the request of learned counsel for the petitioner, the

matter is adjourned.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-77

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